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[Cites 0, Cited by 1] [Section 38(1)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(1)(vi) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(vi)tender advice and make suggestions regarding measures to be adopted under this Act, for improving patient care services and redressal of grievances;