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State of Bihar - Section

Section 7 in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017

7. Presiding over the meeting.

- Each of the meetings of the Ward Sabha shall be presided over by the Ward Member. If the Ward Member fails to come in the meeting due to some reason, the meeting shall be presided over by such member of Ward Sabha who may be elected, for the purpose, by majority of votes of the members present in the meeting.