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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1) in Cyberabad (Metropolitian Area) Police Act, 2004

(1)In section 26 of the Principal Act, in sub-section (8), for the expression "sections 75,76,77 of the code of Criminal Procedure, 1898" (Central Act V of 1898) the expression "section 70, 71 and 72 of the Code of Criminal Procedure, 1973" (Central Act 2 of 1974) shall be substituted;