Andhra Pradesh High Court - Amravati
United India Insurance Company ... vs Chavadi Ganga Raju 2 Ors on 2 January, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
M.A.C.M.A.No.979 of 2016
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
11. 02.01.2024 AVRB, J:
Learned counsel for the appellant seeks
time.
Notice sent to registered address of
respondent No.2 returned as 'no such person
in this address'. Hence, the service against respondent No.2 is taken as sufficient.
List the matter in the last week of January, 2024.
________ AVRB,J DNV