Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 7 in Kerala Farmers' Debt Relief Commission Act, 2006 7. Application for debt relief. - A farmer claiming any debt relief under this Act shall file an application before the Commission in the manner and in the form, as may be prescribed.
