Punjab-Haryana High Court
Tarsem Kumar & Others vs Chandigarh Administration U.T on 13 February, 2013
Author: Amol Rattan Singh
Bench: Satish Kumar Mittal, Amol Rattan Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.3704 of 2001
Date of Decision : February 13, 2013
Tarsem Kumar & others ...... Petitioners
Versus
Chandigarh Administration U.T., Chandigarh & others ...... Respondents
****
CORAM : HON'BLE MR. JUSTICE SATISH KUMAR MITTAL HON'BLE MR. JUSTICE AMOL RATTAN SINGH Present : Mr. Rajinder Goyal, Advocate for the petitioners.
Mr. Sanjay Kaushal, Sr. Standing Counsel with Mr. Sanjiv Ghai, Advocate for the respondents.
**** AMOL RATTAN SINGH, J Dismissed.
For detailed reasons and directions, see order of even date passed in Civil Writ Petition No.15768 of 2001, titled as 'Satwant Singh Vs. Chandigarh Administration, U.T. Chandigarh & others'.
( AMOL RATTAN SINGH ) ( SATISH KUMAR MITTAL )
JUDGE JUDGE
13.02.2013
Anand