Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16C(1)] [Section 16C] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16C(1)(a) in The Jammu and Kashmir General Sales Tax Act, 1962

(a)any Department of the Government or Central Government;