Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 419(2)] [Section 419] [Entire Act] State of West Bengal - Subsection Section 419(2)(d) in West Bengal Municipal Act, 1993 (d)Copies of such draft shall be made available to any person requiring the same on payment of such fee as the Board of Councilors may fix.]