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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2)(a) in The U.P. Scheduled Commodities (Regulation of Distribution) Order, 1989

(a)be held responsible for all the acts of omissions of his partners, agents, servants' and other persons who are allowed to work in the shop;