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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(i) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(i)“Temple” means the Temple of Ganpati and other deities belonging to the Temple Trust and popularly known as Shree Siddhi Vinayak Temple at Prabhadevi in Bombay;