Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(8) in Bihar Biological Diversity Rules, 2017

(8)No member shall be eligible to bring forward any matter for the consideration in the meeting of which he has not given ten days' notice unless the Chairperson in his discretion permits him to do so.