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[Cites 0, Cited by 0] [Section 119] [Entire Act]

NCT Delhi - Subsection

Section 119(n) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(n)when on duty at night not to challenge so loudly as to be heard by the patrolling officer or warders on duty inside the jail, and not to give notice to these officers of the approach of any visitors.