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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(q) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(q)"Power Purchase Agreement" (PPA) is an Agreement between Distribution Licensee and MGO for the purchase of electricity generated from the MRES upon interconnection with grid;