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Securities And Exchange Board Of India - Section

Section 20B in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

20B. [ International Securities Identification Number. [Inserted by Notification No. SEBI/LAD-NRO/GN/2017-18/009, dated 13.6.2017 (w.e.f. 6.6.2008).]

- Any issuer issuing debt securities on private placement basis, shall comply with the conditions relating to the issue of International Securities Identification Number, as may be specified by the Board from time to time.]