Section 12 in The Official Languages (Use For Official Purposes Of The Union) Rules, 1976
12. Responsibility for compliance .-(1) It shall be the responsibility of the administrative head of each Central Government office:-
(i)to ensure that the provisions of the Act, these rules and directions issued under sub-rule (2) are properly complied with; and(ii)to devise suitable and effective check points for this purpose.(2)The Central Government may from time to time issue such directions to its employees and officers as may be necessary for the due compliance of the provisions of the Act and these rules.[Form](See rules 9 and 10)DeclarationI, ..................................... (name) hereby declare that I possess proficiency in Hindi/have acquired a working knowledge of Hindi in view of the following :-Date :Place :...................Signatureand Name and DesignationDelete whichever is not applicableVerification By Controlling OfficerIt is verified that Sh/Smt ............................ possesses proficiency in Hindi/have acquired a working knowledge of Hindi.Date :Place :...................Signatureand Name and DesignationDelete whichever is not applicable
