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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(3)(g) in Uttar Pradesh Education Service Selection Commission Act, 2019

(g)"Management" in relation to an institution means the committee of management or a person or an authority vested with the powers to manage and conduct the affairs of that institution;