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State of Chattisgarh - Section

Section 4 in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

4. Objects of Vishwavidyalaya.

- The following shall be the objectives of the Vishwavidyalaya, namely : -
(i)to make provision for imparting education towards development of quality human resources in different branches of study in veterinary and animal sciences;
(ii)to further the advancement of learning and conducting of research in veterinary and animal sciences;
(iii)to undertake extension education in veterinary and animal sciences;
(iv)to promote partnership and linkages with national and international educational institutions;
(v)to liaise and establish vital linkages with the departments and organise working in the field of veterinary and animal sciences in the State by whatever name called governed by the Government of Chhattisgarh or the Union Government;
(vi)to liaise with national and international research institutes, specialized in the field of veterinary and animal sciences with a view to keep abreast of the latest technology;
(vii)to organize and impart continued education, refresher's training courses and summer institutes, hold technical symposiums and workshops to bring about professional development and skill improvement of the technical personnel in the field;
(viii)to make provision for the study of basic sciences with a view to support other professional studies and thereby integrating such studies in the Vishwavidyalaya curriculum;
(ix)to confer such degrees, diplomas, certificates and other academic distinctions as the Vishwavidyalaya may decide from time to time; and
(x)to pursue such other objectives as the Vishwavidyalaya may determine from time to time.