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State of Chattisgarh - Section

Section 25 in Ayush and Health Sciences University of Chhattisgarh Act, 2008

25. Functions of Faculties.

- Each Faculty shall perform the following functions, namely :-
(a)to recommend to the Academic Council courses of study and curricula and schemes of examination, after consulting the boards of studies;
(b)to recommend to the Academic council conditions for the award of degrees and other academic distinctions;
(c)to co-ordinate work in the subjects assigned to the Faculty;
(d)to organize research or to secure co-ordination their when desirable;
(e)to deal with any matter referred to it by the Academic Council;
(f)to remit matters to Boards of Studies;
(g)to consider any matter within its purview referred to it by a Board of Studies;
(h)to hold meeting with the sanction of the Vice-chancellor jointly with any other faculty or faculties, such joint meetings to be convened by the Vice-chancellor and to be presided over by him or by a Dean nominated by him; and
(i)to discharge such other functions as may be prescribed by the statutes, ordinances and regulations.