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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(a) in The Orissa Fisheries Ministerial Service Rules, 1976

(a)In the matter of recruitment and conditions of service Lower Division Assistants-in the Offices of Heads of Departments the provisions contained in Orissa Ministerial Service (Method of Recruitment to the Posts of Lower Division Assistants in the Office of Heads of Department) Rules, 1975 shall be followed.