Madhya Pradesh High Court
Gayaprasad & Anr. vs Kishorilal & Ors. on 30 November, 2017
THE HIGH COURT OF MADHYA PRADESH
FA-70-2002
(GAYAPRASAD & ANR. Vs KISHORILAL & ORS. )
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3
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Gwalior, Dated : 30-11-2017
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None for the appellant.
Mr. Santosh Agarwal, learned counsel for LR's of
respondent No.3.
Pr a hy Mr. G.S. Chauhan, learned Government Advocate for respondents No.4 to 7.
ad None had appeared on 10.08.2017, therefore the case was M passed over. On 05.10.2017, none appeared on behalf of the appellant. However, the case was passed over by way of last of indulgence.
rt Today also none appeared on behalf of the appellant to ou prosecute the appeal. It appears that the petitioner has lost his interest in prosecuting this appeal, therefore, the appeal is C dismissed for want of prosecution. h ig (G.S. AHLUWALIA) H JUDGE BARKHA JHA 2017.12.01 15:10:40 -08'00'