Bombay High Court
Mr. Suresh Jaiswal vs M/S. Mohan Breweries & Distilleries ... on 7 January, 2019
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION CIVIL APPLICATION NO.3556 OF 2018 WITH CIVIL APPLICATION ST. NO.24764 OF 2018 IN FIRST APPEAL NO.1858 OF 2005 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions Court's or Judge's orders and Registrar's orders None Present.
CORAM : V.R. KACHARE REGISTRAR (JUDL - II) Date : 7th January, 2019 Office to mention the remark about service of Notice through Bailiff in First Appeal.
S.O. for 3 weeks.
sd/-
Registrar (Judl.-II) dsm - R(J-II) - 07.01.19 ::: Uploaded on - 09/01/2019 ::: Downloaded on - 11/01/2019 06:53:13 :::