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State of Madhya Pradesh - Section

Section 58 in The M.P. Vishesh Sashastra Bal Niyam, 1973

58. Promotion of a recruit Constables.

- The Deputy Inspector-General of Police may promote a recruit constable who stands first in the test held on-the conclusion of his training in a Training Battalion, to the rank of Naik or a Head Constable if he considers him fit for such promotion.