Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(1)(au) in The U.P. Harcourt Butler Technical University Act, 2016 (au)to provide testing and consultancy services to industry and society in order to transfer the benefits of technology to the field;