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Bombay High Court

Rajasthan Cylinders And Containers Ltd vs Bharat Petroleum Corporation Ltd on 25 January, 2019

Author: S.C. Gupte

Bench: S.C. Gupte

Chittewan                                   1/1                         11. ARBP 719-15.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                     ARBITRATION PETITION NO.719 OF 2015

Rajasthan Cylinders and
Containers Ltd.                                    ...     Petitioner
   Versus
Bharat Petroleum Corporation Ltd.                  ...     Respondent
                                   .....
Mr. Ronak Desai I/b Mr. Amit Shroff for the Petitioner.
Mr. K.M. Patil I/b Vyas and Bhalwal for the Respondent.
                                    .....

                                            CORAM : S.C. GUPTE, J.
                                            DATE       : 25 JANUARY 2019
P. C. :

.           Remove from the board, as the arbitration petition has been
adjourned sine die.            Not to be shown on board unless mentioned by the
parties.


                                                         (S.C. GUPTE, J.)




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