Bombay High Court
Rajasthan Cylinders And Containers Ltd vs Bharat Petroleum Corporation Ltd on 25 January, 2019
Author: S.C. Gupte
Bench: S.C. Gupte
Chittewan 1/1 11. ARBP 719-15.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO.719 OF 2015
Rajasthan Cylinders and
Containers Ltd. ... Petitioner
Versus
Bharat Petroleum Corporation Ltd. ... Respondent
.....
Mr. Ronak Desai I/b Mr. Amit Shroff for the Petitioner.
Mr. K.M. Patil I/b Vyas and Bhalwal for the Respondent.
.....
CORAM : S.C. GUPTE, J.
DATE : 25 JANUARY 2019
P. C. :
. Remove from the board, as the arbitration petition has been
adjourned sine die. Not to be shown on board unless mentioned by the
parties.
(S.C. GUPTE, J.)
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