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Bombay High Court

Antrix Financial Engineers Pvt Ltd vs Directorate Of Industries on 16 December, 2025

Author: R.I. Chagla

Bench: R.I. Chagla

                                                                                                                7-WP 852.2025.doc
                                                               M/s Antrix Financial Engg.P. Ltd. V. Directorate of Industries & Anr.,



             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION


                         WRIT PETITION NO. 852 OF 2025

  M/s Antrix Financial Engineers Pvt. Ltd.,                                                                                                                                                                        ...Petitioner

          Versus

  Directorate of Industries & Anr.,                                                                                                                                                                                ...Respondents
                                 ----------
 Mr. Aseem Naphade a/w Ms. Nishtha Malik, Ms. Sonali Kochar, Ms.
 Bijal Soni and Mr. Tejas Horambe i/b NAS legal Advocate for the
 Petitioner.
 Ms. Nazia Shaikh, AGP for Respondent No.1.
 Mr. Nilesh Makwana for Respondent No.2.
                                                                                        ----------

                                 CORAM : R.I. CHAGLA AND
                                         FARHAN P. DUBASH, JJ.

                                 DATE                                                                                  :                          16 DECEMBER, 2025
 ORDER :

1. The learned Counsel appearing for the Respondents has sought for time to file Affidavit-in-Reply to the Writ Petition.

2. The Respondents shall file Affidavit-in-Reply, within a period of four weeks from today.

3. The Petitioner shall file their Affidavit-in-Rejoinder thereto, within a period of two weeks thereafter.

Page 1 of 2

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Order dated 16 December, 2025 ::: Uploaded on - 18/12/2025 ::: Downloaded on - 18/12/2025 20:37:05 ::: 7-WP 852.2025.doc M/s Antrix Financial Engg.P. Ltd. V. Directorate of Industries & Anr.,

4. The parties shall file brief Written Notes of Propositions and compilation of Judgments which they are relying upon prior to the next date.

5. The Writ Petition shall be placed for hearing at the admission stage on 4th February, 2026 at 3.00 p.m. [FARHAN P. DUBASH, J.] [R.I. CHAGLA, J.] 7-WP 852.2025.doc Kavita S.J. Page 2 of 2

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Order dated 16 December, 2025 ::: Uploaded on - 18/12/2025 ::: Downloaded on - 18/12/2025 20:37:05 :::