Section 52 in Tamil Nadu Shops and Establishments Act, 1947
52. Power of Government to suspend provisions of the Act during fairs and festivals.
- On any special occasion in connection with a fair or festival or a succession of public holidays, the [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government may, by notification, suspend for a specified period the operation of all or any of the provisions of this Act.
