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State of Uttar Pradesh - Section

Section 93A in U.P. Zamindari Abolition and Land Reforms Rules, 1952

93A. [ [Substituted by Notification No. 9285/I-A-1051-1956, dated 01.11.1956.]

When the holder of annuity roll appears to receive the payment of the annuity he shall produce before the [Treasury Officer/Sub-Treasury Officer] his copy of the annuity roll and bill in R.G. Form 27. The former shall be returned to the holder after the [Treasury Officer/Sub-treasury Officer] [Substituted by Notification No. 3507/I-A-280-D-1960, dated 20.08.1963.] has satisfied himself as to the genuineness of the claim.]