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Delhi High Court - Orders

Ongc Ltd vs Consortium Of Sree-Meil-Vngs on 3 March, 2020

Author: Rekha Palli

Bench: Rekha Palli

                          $~30
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 134/2018 & IA 15613/2018
                               ONGC LTD.                                      ..... Petitioner
                                              Through    Mr.V.Siddharth, Adv.

                                                   versus

                               CONSORTIUM OF SREE-MEIL-VNGS            ..... Respondent
                                            Through    Mr.Arun Kumar Varma, Sr.Adv with
                                            Mr.Purvesh Buttan, Adv.
                               CORAM:
                               HON'BLE MS. JUSTICE REKHA PALLI
                                            ORDER

% 03.03.2020

1. Learned counsel for the petitioner submits that the petitioner has received a proposal from the respondent vide its letter dated 25.02.2020, which proposal is under active consideration of the petitioner and a decision thereon will be taken shortly. He, therefore, prays that the hearing of the petition be deferred.

2. At request of the parties, list on 30.04.2020, to await the petitioner's decision on the respondent's proposal. In the meanwhile, the parties are also granted further six weeks time to file the written submissions.

REKHA PALLI, J MARCH 03, 2020/sr Signature Not Verified DigitallySigned By:MANJU BHATT Signing Date:07.03.2020 16:48:49