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[Cites 0, Cited by 1] [Section 92(1)] [Section 92] [Entire Act]

State of Manipur - Subsection

Section 92(1)(d) in The Manipur Co-operative Societies Act, 1976

(d)when the dispute is in the respect of an election of an office bearer of the society, be one month from the date of the declaration of the result of the election.