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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Madhya Pradesh - Subsection

Section 75(b) in The M.P. Bhumi Vikas Rules, 1984

(b)the rear and side compound walls shall not have a height more than 3 metres above the central line of the service road in case it exists, otherwise 2 metres shall be measured above the central line of the front street. In case of a corner plot the height of the boundary wall abutting on the side road shall also not be more than 1 5 metres till the Court yard width starts; and