Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 263 in Orissa Municipal Rules, 1953 263. The Council shall in consultation with the District Inspector of Schools determine the rates of stipends payable to teachers in stipendiary schools. These rates shall not be less than the minimum from time to time fixed by Government.
