Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 555 in Bihar Education Code, 1961

555. General Rules.

- Whenever possible, educational buildings should be constructed according to the departmental type plans. In the case of important buildings the Director, will always consult the Director of Health Services before he gives his approval to any plan.(Circular Memo. no. 13-B., dated the 20th April 1914, from Government in the P. W. D.)