Section 27(2)(a) in Tamil Nadu Private Colleges (Regulation) Act, 1976

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2)(a) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(a)grant the permission under clause (a) of sub-section (1) if the transfer is made in furtherance of the purposes of the private college or of similar purposes approved by the competent authority; and the assets resulting from the transfer are to be wholly utilised in furtherance of the said purposes; and

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State of Tamilnadu - Subsection

Section 27(2)(a) in Tamil Nadu Private Colleges (Regulation) Act, 1976