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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

(2)In Bureau, for determining the entitlement for travelling allowance and daily allowance, namely, hotel accommodation charges, travelling allowance within the city, and food expenses, of the employees, shall categorise the employees of the Bureau into five groups based on their pay ranges in accordance with the arrangements made for the employees of the Central Government from time to time.