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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(2)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)no such notification omitting any entry from the Second Schedule shall be issued without the previous approval of the State Legislature; and