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Bombay Presidency - Section

Section 6 in Bombay Hereditary Offices Act, 1874

6. And it is hereby enacted, that the collector or Controlling Officer shall have power to punish Officiating Hereditary Officers for misconduct or neglect of duty by suspension from Office, pay, and emolument, or by fine not exceeding the computed official emolument of their Offices for three months, and to levy the said fine in the mode authorized for realizing Revenue demands.