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[Cites 0, Cited by 2] [Section 409(3)] [Section 409] [Entire Act]

Union of India - Subsection

Section 409(3)(a) in The Companies Act, 2013

(a)has, for at least fifteen years been a member of the Indian Corporate Law Service or Indian Legal Service out of which at least three years shall be in the pay scale of Joint Secretary to the Government of India or equivalent or above in that service; or