Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 193] [Entire Act]

State of Uttar Pradesh - Subsection

Section 193(c) in Rules under the United Provinces Excise Act, 1910

(c)Accounts in respect of these advances shall be maintained in the ordinary contingent register form with information in it of the advances received and account of the expenditure incurred.