Madhya Pradesh High Court
Dr. Vishnu Prasad Bairagi vs The State Of Madhya Pradesh on 15 November, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1
In the High Court of Madhya Pradesh
At Indore
Writ Petition No.19565/2020
Writ Petition No.04254/2021
Indore, Dated 15.11.2022
Shri L.C. Patne, learned counsel for the petitioner (s).
Shri Bhuvan Deshmukh, learned Government Advocate for
the respondent / State of Madhya Pradesh.
The pleadings are complete. The petition (s) is admitted for final hearing. Let the matter be listed along with Writ Petition No.19566/2020 for final hearing in the second week of April, 2023 in the Final Hearing List.
(Subodh Abhyankar) Judge rcp Signature Not Verified Signed by: RAMESH CHANDRA PITHWE Signing time: 15-11-2022 18:21:56