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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in Rajasthan Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

(3)The cash van shall always be escorted by at least two trained armed security guardson board:Provided that more than two armed security guard may be deputed on a cash vandepending on the amount of cash carried and in accordance with the individualcompany’s insurance guidelines or client contract or terrain of operation.