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Patna High Court - Orders

Bishundeo Sao @ Bishunsao And Ors vs The State Of Bihar on 28 January, 2011

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Cr.Misc. No.43599 of 2010
                          BISHUNDEO SAO @ BISHUNSAO AND ORS
                                               Versus
                                     THE STATE OF BIHAR
                                             -----------
02.      28.01.2011

Put up this case on 11th February, 2011 for admission.

Till 10th February, 2011 no coercive step shall be taken against the petitioners in connection with Raushanganj (Bankey Bazar) P.S. Case No.22 of 2010 pending in the court of the Sub-divisional Judicial Magistrate, Sherghati, Gaya.

Vikash                                                        ( Mandhata Singh, J.)