Madhya Pradesh High Court
Vijay Shanker Dwivedi vs The State Of M.P. And Ors. on 4 September, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
JUSTICE SUJOY PAUL
ON THE 4 th OF SEPTEMBER, 2023
WRIT PET. (SERVICE) No. 1875 of 2004
BETWEEN:-
VIJAY SHANKER DWIVEDI, SON OF SHRI S.P. DWIVEDI,
AGED ABOUT 42 YEARS, OCCUPATION :- POLICE,
ASSISTANT SUB INSPECTOR, P.S. UCHEHARAHA,
DISTRICT SATNA, (MADHYA PRADESH)
.....PETITIONER
(NONE )
AND
1. THE STATE OF M.P. THROUGH THE SECRETARY,
DEPARTMENT OF HOME, M.P. BHOPAL.
2. INSPECTOR GENERAL OF POLICE, JABALPUR
RANGE, JABALPUR, M.P.
3. SUPERINTENDENT OF POLICE, JABALPUR, DISTRICT
JABALPUR, M.P.
.....RESPONDENTS
(BY SHRI DEEPAK SAHU - PANEL LAWYER )
Th is appeal coming on for hearing this day, t h e court passed the
following:
ORDER
None for the petitioner even in the pass over round. The petition is dismissed for want of prosecution.
(SUJOY PAUL) JUDGE rj Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 9/5/2023 10:25:53 AM