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Madhya Pradesh High Court

Vijay Shanker Dwivedi vs The State Of M.P. And Ors. on 4 September, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                1
                               IN    THE       HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                              BEFORE
                                                        JUSTICE SUJOY PAUL
                                                ON THE 4 th OF SEPTEMBER, 2023
                                              WRIT PET. (SERVICE) No. 1875 of 2004

                          BETWEEN:-
                          VIJAY SHANKER DWIVEDI, SON OF SHRI S.P. DWIVEDI,
                          AGED ABOUT 42 YEARS, OCCUPATION :- POLICE,
                          ASSISTANT SUB INSPECTOR, P.S. UCHEHARAHA,
                          DISTRICT SATNA, (MADHYA PRADESH)

                                                                                             .....PETITIONER
                          (NONE )

                          AND
                          1. THE STATE OF M.P. THROUGH THE SECRETARY,
                          DEPARTMENT OF HOME, M.P. BHOPAL.
                          2. INSPECTOR GENERAL OF POLICE, JABALPUR
                          RANGE, JABALPUR, M.P.
                          3. SUPERINTENDENT OF POLICE, JABALPUR, DISTRICT
                          JABALPUR, M.P.

                                                                                           .....RESPONDENTS
                          (BY SHRI DEEPAK SAHU - PANEL LAWYER )

                                    Th is appeal coming on for hearing this day, t h e court passed the

                          following:
                                                                 ORDER

None for the petitioner even in the pass over round. The petition is dismissed for want of prosecution.

(SUJOY PAUL) JUDGE rj Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 9/5/2023 10:25:53 AM