Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(f) in University of Heatlh Sciences, Karnal Act, 2016

(f)to institute principalship, headship of department, senior professorship, professorship, associate professorship/readership, assistant professorship/lecturer-ship, and to create other posts of any description required by University and to appoint persons to such posts;