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State of Uttar Pradesh - Section

Section 21 in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

21. Amendment of Act XVI of 1927.

- After Chapter VIII of the Indian Forest Act, 1927 as amended in its application to Uttar Pradesh, the following Chapter shall be inserted namely :"Chapter VIII-ARegulation of manufacture and preparation of articles based on forest produce