Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97(6)] [Section 97] [Entire Act]

State of Himachal Pradesh - Subsection

Section 97(6)(l) in Himachal Pradesh Goods and Services Tax Rules, 2017

(l)to make guidelines for the management, and administration of the Fund.