Section 22 in University of Heatlh Sciences, Karnal Act, 2016
22. Authorities.
- The following shall be the authorities of University, namely:-(i)the Court;(ii)the Executive Council;(iii)the Academic Council;(iv)the Finance Committee;(v)the Faculties;(vi)the Boards of Studies;(vii)such other bodies, as may be prescribed by the Statutes.
