Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36R] [Entire Act] State of West Bengal - Subsection Section 36R(a) in New Town, Kolkata Development Authority Act, 2007 (a)make, suo motu, an assessment in any case where a return on the basis of self-assessment has not been filed;