Section 17(5)(c) in Jammu and Kashmir Contract Act, Svt. 1977 (1920 A.D.)

[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

(c)B says to A "if you do not deny it, I shall assume that the horse is sound." A says nothing. Here A's silence is equivalent to speech.

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