Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 646 in Punjab Jail Manual, 1996 646. How money is to be paid in treasury. - All moneys should be paid into the treasury under their appropriate headings and accompanied in each case by the form prescribed for the purpose (Form No. 100 properly filled in).
