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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(v) in The Maharaja Sayajirao University of Baroda Act, 1949

(v)Qualifications and terms and conditions of the employment of teachers [in affiliated colleges and recognised institutions;] [These words were substituted for the words 'other than the teachers of the University', by Bombay 52 of 1950, Section 24 (c).]